Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 28 in The U.P. Lower Subordinate Forest Service Rules, 1980

28. Transfer.

- Conservator of Forests may transfer a Jamadar, Moharrir or a Guard within the divisions under his charge, Additional Chief Conservator of Forest may do so within the circles under his charge and the Chief Conservator of Forest may transfer from a circle under the charge of an Additional Chief Conservator of Forest to a circle under the charge of another Additional Chief Conservator of Forest.Note. - Normally transfer of a person outside his cadre shall not be made. If the transfer is made on the request of the official, he shall be placed for seniority below the last man in the cadre to which he is transferred. If he is transferred otherwise than on his request, he shall retain his lien in his own cadre and transfer in such a case shall be as a temporary measure only.