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Patna High Court - Orders

Mahadev Singh Chandel & Ors vs The State Of Bihar & Ors on 16 April, 2014

Author: Chakradhari Sharan Singh

Bench: Sharan Singh, Chakradhari Sharan Singh

          Patna High Court CWJC No.9798 of 2008 (7) dt.16-04-2014

                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.9798 of 2008
                      ======================================================
                      Rajdeo Paswan
                                                                           .... .... Petitioner/s
                                                        Versus
                      The State of Bihar & Ors
                                                                          .... .... Respondent/s
                      ======================================================
                                                         with
                                    Civil Writ Jurisdiction Case No.4157 of 2007
                      ======================================================
                      Balram Prasad
                                                                           .... .... Petitioner/s
                                                        Versus
                      The State of Bihar & Ors
                                                                          .... .... Respondent/s
                      ======================================================
                                                         with
                                    Civil Writ Jurisdiction Case No.5045 of 2011
                      ======================================================
                      Mahadev Singh Chandel & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                      The State of Bihar & Ors
                                                                          .... .... Respondent/s
                      ======================================================
                                                         with
                                    Civil Writ Jurisdiction Case No.21745 of 2011
                      ======================================================
                      Rajdeo Prasad & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                      The State of Bihar & Ors
                                                                          .... .... Respondent/s
                      ======================================================
                                                         with
                                    Civil Writ Jurisdiction Case No.21785 of 2011
                      ======================================================
                      Ram Raja Prasad & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                      The State of Bihar & Ors
                                                                          .... .... Respondent/s
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
                      SHARAN SINGH
                      ORAL ORDER

7     16-04-2014

As prayed for on behalf of the petitioners, put up these cases on 30.04.2014.

(Chakradhari Sharan Singh, J) B.Kr./-