Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Odisha - Subsection Section 64(2) in Orissa Minor Minerals Concession Rules, 2004 (2)No appeal shall be admitted unless the amount, if any, assessed in accordance with the provisions of these rules as per the orders appealed have been deposited.
