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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(7)(iv) in Kerala Veterinary and Animal Sciences University Act, 2010

(iv)Management Council or Board of Management shall within such time limit as fixed, report to the Chancellor through the Vice-Chancellor the action which has been taken or is proposed to be taken on the advice tendered by him;