Section 25 in Tamil Nadu Business Facilitation Act, 2018
25. Revision of cases by MSME State Single Window Committee.
Notwithstanding anything contained in any State law for the time being in force, the MSME State Single Window Committee may, either suo motu or on a reference, examine any orders passed by the MSME District Single Window Committee and pass appropriate orders as it deems fit and such orders shall be final.
