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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4) in The M.P. Denatured Spirituous Preparation Rules, 1969

(4)Whether the applicant holds any other licence for the wholesale or retail sale of denatured spirit or for the possession and use of denatured spirit in the manufacture of french polish, varnish or any other denatured spirituous preparation (s);