Section 6(1) in The Rajasthan University of Health Sciences Act, 2005
(1)Notwithstanding anything contained in any other law for the time being in force, the jurisdiction of the Rajasthan University of Health Sciences, shall extend to all the Medical, Dental, Pharmacy and Nursing Colleges, imparting education in these disciplines and any other disciplines of health sciences within the State of Rajasthan and also to such other constituent, affiliated or autonomous colleges, institutes, institutions within the State of Rajasthan as may be specified, by notification in the Official Gazette, by the State Government.
