Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(B) in Tamil Nadu Debt Relief Act, 1976

(B)the State Bank of India constituted under the State Bank of India Act, 1955 (Central Act 23 of 1955);