Supreme Court - Daily Orders
Arkay Energy (Rameswaram) Private ... vs Tamil Nadu Generation And Distribution ... on 15 December, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.42 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5037-5038/2023
(Arising out of impugned final judgment and order dated 01-02-2023
in WA No. 191/2023 01-02-2023 in WA No. 2563/2022 passed by the
High Court Of Judicature At Madras)
ARKAY ENERGY (RAMESWARAM) PRIVATE LIMITED Petitioner(s)
VERSUS
TAMIL NADU GENERATION AND DISTRIBUTION COMPANY
LIMITED (TANGEDCO) Respondent(s)
IA No. 51456/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 63874/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 15-12-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR HON'BLE MR. JUSTICE SANJAY KUMAR For Petitioner(s) Mr. Shiva Krishnamurti, Adv.
Mr. Balaji Srinivasan, AOR For Respondent(s) Mr. D.Kumanan, AOR Mrs. Deepa. S, Adv.
Mr. Sheikh F. Kalia, Adv.
Mr. Veshal Tyagi, Adv.
UPON hearing the counsel the Court made the following O R D E R Learned counsel for the petitioner has filed a letter dated 14.12.2023 seeking withdrawal of the present petitions.
Taking note of the said letter, these special leave petitions are dismissed as withdrawn.
Signature Not Verified (DR. NAVEEN RAWAL) Digitally signed by NIRMALA NEGI Date: 2023.12.15 (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS 16:47:49 IST Reason: COURT MASTER (NSH)