Calcutta High Court (Appellete Side)
Bikash Ch. Mondal vs State Of West Bengal &Ors. Opposite ... on 15 March, 2010
Author: Mohit S. Shah
Bench: Mohit S. Shah
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. MAT/905 of 2009
In the matter of BIKASH CH. MONDAL Petitioner
versus
STATE OF WEST BENGAL &ORS. Opposite Party
For Petitioner : NISITH MUKHOPADHYAY
For Respondent :
BEFORE : Hon'ble CHIEF JUSTICE MOHIT S. SHAH Hon'ble JUSTICE PINAKI CHANDRA GHOSE ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 15/03/10