Section 10(2) in Kerala Parks, Play-fields and Open Spaces (Preservation and Regulation) Act, 1968
(2)The return referred tom sub-section (I) shall also contain a list of the parks or play-fields in respect of which action was taken under sub-section (2) of section 9 together with particulars as regards the nature of the action taken in respect of them and the step, taken in regard to thei1 proper maintenance.
