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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(xxxv) in The Gujarat Ayurved University Act, 2021

(xxxv)to undertake development programmes in Ayurved and allied subjectsand research, consultancy based projects and training programmes foroutside agencies, by charging fees to generate resources; withoutdiverting from the objects of the University.