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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(6) in The Maharashtra Housing and Area Development Authority Employees Gratuity Regulations, 1985

(6)The Competent Authority shall arrange to pay the amount of gratuity within 120 days from the date, the same becomes payable to the person to whom it is payable.