Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 347] [Entire Act] State of Nagaland - Subsection Section 347(a) in Nagaland Municipal Act, 2001 (a)In consequence of any material misrepresentation or any fraudulent statement in the notice given or information furnished under section 343 or section 346 or
