Gauhati High Court
Smt. Runu Hazarika vs The State Of Assam And 2 Ors on 30 July, 2025
Page No.# 1/2
GAHC010199992023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5246/2023
SMT. RUNU HAZARIKA
D/O BONGSHIDHAR HAZARIKA, PRINCIPAL, ITC MY FAIR LADY
TRAINING CENTRE 15, SATYANATH BORA LANE, DIGHALIPUKHURI,
GUWAHATI, DIST- KAMRUP (M), ASSAM, PIN-781001
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM, DEPARTMENT OF LABOUR AND EMPLOYMENT,
DIRECTORATE OF EMPLOYMENT AND CRAFTSMEN TRAINING, ASSAM,
REHABARI, GUWAHATI-781008
2:THE MANAGING DIRECTOR
ASSAM STATE DEVELOPMENT CORPORATION FOR SCHEDULED CASTE
LTD.
SARUMATARIA
DISPUR
GUWAHATI-781006
3:THE DIRECTOR
EMPLOYMENT AND CRAFTSMEN TRAINING
ASSAM
REHABARI
GUWAHATI-781008
4:THE CHAIRMAN-CUM-MANAGING DIRECTOR
NATIONAL SCHEDULED CASTES FINANCE AND DEVELOPMENT
CORPORATION
NSFDC
14TH FLOOR
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SCOPE MINAR CORE '1' AND '2'
NORTH TOWER
LAXMI NAGAR
NEW DELHI
DELHI-11009
Advocate for the Petitioner : MS. S B CHOUDHURY, MS. N D SARMA,Z R MAJUMDAR,MR.
S K DAS
Advocate for the Respondent : GA, ASSAM, MR R DHAR (R 2),SC, EMPLOYMENT AND
CRAFTSMAN TRAINING,MR S P DAS
BEFORE
DEPUTY REGISTRAR (BENCH) - MR. SAPTARSHI DAS
ORDER
Date : 30.07.2025 Case taken up before the Lawazima Court.
None appears on behalf of the petitioner.
Perused the records.
From the recent office note dated 28.07.2025, it is discernible that notice was issued to the respondent No. 4 by registered post with A/D on 17.06.2025. But, in regard to the aforesaid notice, it appears that neither the A/D card nor any un-served notice has been received by the concerned section as of yet.
Despite the aforesaid, it has been observed that the postal track consignment report regarding the notice issued to the respondent mentioned above is available with the case record, which shows that notice in respect of the respondent No. 4 has been delivered to the addressee on 25.06.2025. As such, it may be said that service in respect of the respondent No. 4 has been completed.
In view of the above, the instant matter may be placed before the Hon'ble Court.
Deputy Registrar (Bench) Comparing Assistant