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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(e) in The West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connections) Regulation 2005

(e)Applicant means a person who is owner or occupier of any premises and who has filed an application complete in all respects in terms of the Regulations in the specified format with the Distribution Licensee for supply of electricity;