Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The Register of Interconnect Agreements (Broadcasting and Cable Services) Regulations, 2004 13. Subs. by Notification No. 6-4/2009-B&CS, dated 18th March, 2009, for "The direct to home operator" (w.e.f. 18-3-2009).
