Section 43(2)(b) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(b)the summoning and holding of meetings of the Board, the time and places where such meetings are to be held, the conduct of business thereat;

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