Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(14)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(14)(b) in The Bombay University Act, 1974

(b)have pursued approved courses of studies through correspondence or otherwise, under conditions provided by the Ordinances and regulations, or