Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 17A] [Entire Act] Union of India - Subsection Section 17A(2) in The Companies Act, 1956 (2)The company shall make an application in the prescribed form to the Regional Director for confirmation under sub-section (1).
