Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 42 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973 42. Assessing and collecting authority for duty of excise .-The Commissioner shall be responsible for the assessment and collection of the cess levied under the Act.
