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State of Bihar - Section

Section 16 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

16. Repeal & saving.

(1)All the previous service condition Rules, Resolution, orders and instructions are here by repealed.
(2)Not with standing such repeal, anything done or any action taken under the previous Rules,Resolution, order, instructions, shall be done or take under these Rules as at these Rules were come in to force on such date when such thing was done or such action was taken.