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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2) in The Special Marriage Act, 1954

(2)If any person prints or publishes any matter in contravention of the provisions contained in sub-section (1), he shall be punishable with fine which may extend to one thousand rupees.] [Substituted by Act 68 of 1976, Section 32, for sub-Section (1) (w.e.f. 27.5.1976).]