Section 3(4)(a) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(a)Chairperson of the forum shall be a full time officer of the licensee not lower in rank than the rank of Superintending Engineer.

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