Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Nagaland - Subsection Section 1(39) in Nagaland Municipal Act, 2001 (39)"Residential building" means a residential building referred to in clause (a) of sub-section (2) of section 340;
