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Delhi High Court - Orders

Maqsood Ali vs Parvej Ahmed And Ors on 31 May, 2021

Author: Rekha Palli

Bench: Rekha Palli

                              $~5
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     TR.P.(C.) 27/2021
                                    MAQSOOD ALI                                       ..... Petitioner
                                                        Through      None.

                                                        versus

                                    PARVEJ AHMED AND ORS                             ..... Respondents
                                                 Through None.

                                    CORAM:
                                    HON'BLE MS. JUSTICE REKHA PALLI
                                            ORDER

% 31.05.2021

1. The present petition has been received pursuant to an order dated 01.04.2021 passed by the Ld. ADJ, South District, Saket Court - pointing out that proceedings in CS.NO. 6545/16 titled as "Maqsood Ali vs. Parvej Ahmed & Ors." would not lie in its jurisdiction, as the suit property bearing no. 105/65 Basti Hazrat Nizamuddin, New Delhi falls within the jurisdiction of South-East District, Delhi and the matter maybe transferred to the said district.

2. Issue court notice to the parties, returnable on 10.08.2021.

REKHA PALLI, J MAY 31, 2021 acm Signature Not Verified Digitally Signed By:AWANISH CHANDRA MISHRA Signing Date:01.06.2021 19:32:14