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[Section 15]
[Entire Act]
State of Odisha - Subsection
Section 15(1) in The Ganjam and Boudh (Village Offices Abolition) Rules, 1970
| (a) | for the post of a peon | A pass in the Lower Primary Examination. |
| (b) | for the post of a Moharir | A pass in the Upper Primary Examination. |
| (c) | for the post of an Amin | A pass in the Upper Primary Examination and knowledge in landrecords and cadastral survey to the satisfaction of theSub-divisional Officer. |
| (d) | for the post of a Revenue | A pass in the examination held -Inspector for Class IX of HighEnglish School or any examination equivalent thereto. |
| (e) | for the post of a Revenue | A pass in the High School Supervisor, Grade II CertificateExamination or any other equivalent examination. |