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Union of India - Section

Section 35 in The Gas Cylinders Rules, 2004

35. Periodicity of examination and testing of cylinders

.-(1) No person shall fill any cylinder with any compressed gas unless the cylinder has been examined and subjected to hydrostatic test or hydrostatic stretch test, as the case may be, and other tests set forth in Schedule IV within such period as is specified in IS: 8868 issued by Bureau of Indian Standards or as approved in writing by the Chief Controller.
(2)Any testing station desiring to obtain recognition for periodical testing and examination of cylinders shall provide the facilities set forth in Schedule IV and shall submit to Chief Controller the particulars of the facilities provided and scrutiny fee specified in Schedule "V".