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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(v) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

(v)after clause (j), the following clauses shall be inserted, namely:—
(ja)the manner of holding inquiry by the adjudicating officer under section 55A;
(jb)the other power under clause (e) of section 55B;"