Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Madhya Pradesh - Subsection Section 124(i) in The M.P. Municipalities Act, 1961 (i)paying the salaries and allowances, rent and other charges incidental to the maintenance of the Court of any stipendary or honorary Magistrate, or any portion of such charges;
