Bombay High Court
Fedex Express Transportation And ... vs Assistant Commissioner Of Income Tax ... on 10 February, 2022
Author: N. J. Jamadar
Bench: K. R. Shriram, N. J. Jamadar
1055_WP1334_21&group.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1334 OF 2021
Tata Communications Transformation Services Limited ... Petitioner
Vs.
Assistant Commissioner of Income Tax (14)(1)(2) & others ... Respondents
ALONG WITH
(Matters on daily Supplementary Board)
WP/1300/2021, WPL/19303/21, WPL/19311/21, WP/2380/2021, WP/3374/2021,
WP/3289/2021, WP/2467/2021, WP/2468/2021, WP/2470/2021, WP/2242/2021,
WP/2326/2021, WP/2327/2021, WP/2330/2021, WP/2333/2021, WP/2578/2021,
WP/2664/2021, WP/2703/2021, WP/2742/2021, WP/2749/2021, WP/2930/2021,
WP/2946/2021, WP/3279/2021, WP/3281/2021, WP/3295/2021, WP/3172/2021,
WP/3566/2021, WP/3584/2021, WP/3567/2021, WP/3565/2021, WP/3575/2021,
WPL/25606/21, WPL/31306/21, WPL/31332/21, WPL/31339/21, WPL/31355/21,
WPL/31364/21, WPL/31645/21, WPL/31647/21, WPL/31648/21, WPL/31669/21,
WPL/31677/21, WPL/31769/21, WPL/31775/21, WPL/31778/21, WPL/31810/21,
WPL/31826/21, WPL/31841/21, WPL/43/2022, WPL/109/2022, WP/143/2022,
WP/144/2022, WP/147/2022, WP/149/2022, WP/179/2022, WP/184/2022,
WP/215/2022, WP/244/2022, WP/279/2022, WP/281/2022, WP/282/2022,
WP/290/2022, WP/298/2022, WP/301/2022, WPL/303/2022, WP/303/2022,
WP/314/2022, WP/324/2022, WP/328/2022, WP/330/2022, WP/332/2022,
WP/337/2022, WP/356/2022, WP/375/2022, WP/377/2022, WP/400/2022,
WP/407/2022, WP/413/2022, WP/460/2022, WP/470/2022, WP/473/2022,
WP/489/2022, WP/497/2022, WP/498/2022, WPL/502/2022, WP/646/2022,
WP/505/2022, WP/509/2022, WP/512/2022, WP/519/2022, WP/536/2022,
WP/539/2022, WP/548/2022, WP/549/2022, WP/552/2022, WP/556/2022,
WP/564/2022, WP/567/2022, WP/568/2022, WP/574/2022, WP/575/2022,
WP/558/2022, WP/563/2022, WP/591/2022, WP/595/2022, WP/628/2022,
WP/608/2022, WP/616/2022, WP/657/2022, WP/651/2022, WPL/667/2022,
WP/681/2022, WP/688/2022, WP/689/2022, WP/673/2022, WP/702/2022,
WP/717/2022, WP/749/2022, WPL/814/2022, WPL/870/2022, WPL/874/2022,
WPL/897/2022, WP/663/2022, WP/710/2022, WP/698/2022, WP/741/2022,
WP/867/2022, WPL/1651/22, WPL/1652/22, WPL/1653/22, WPL/1689/22,
WP/818/2022, WPL/1702/22, WPL/2120/22, WPL/2141/22, WPL/2154/22,
WPL/2420/22, WPL/2526/22, WPL/2527/22, WPL/2530/22, WPL/2531/22,
WPL/2535/22, WPL/2538/22, WPL/2595/22, WPL/3057/22, WPL/3074/22,
WPL/3092/22, WPL/3143/22, WP/845/2022, WPL/3255/22, WPL/3279/22,
1/7
::: Uploaded on - 11/02/2022 ::: Downloaded on - 12/02/2022 04:23:17 :::
1055_WP1334_21&group.doc
WP/1451/2021, WP/1475/2021, WP/1500/2021, WP/1501/2021, WP/1502/2021,
WP/1503/2021, WP/1504/2021, WP/1512/2021, WP/1525/2021, WP/1528/2021,
WP/1530/2021, WP/1533/2021, WP/1534/2021, WP/1555/2021, WP/1556/2021,
WP/1577/2021, WP/1587/2021, WP/1591/2021, WP/1597/2021, WP/1624/2021,
WP/1626/2021, WP/1628/2021, WP/1629/2021, WP/1632/2021, WP/1633/2021,
WP/1653/2021, WP/1663/2021, WP/1664/2021, WP/1668/2021, WP/1669/2021,
WP/1670/2021, WP/1675/2021, WP/1699/2021, WP/1703/2021, WP/1718/2021,
WP/1730/2021, WP/1732/2021, WP/1733/2021, WP/1735/2021, WP/3260/21 a/w.
IA/1735/21
WP/1746/2021, WP/1753/2021, WP/1755/2021, WP/1796/2021, WP/1829/2021,
WP/1891/2021, WP/1892/2021, WP/1896/2021, WP/1898/2021, WP/1991/2021,
WP/1992/2021, WP/1994/2021, WP/1998/2021, WP/2002/2021, WP/2012/2021,
WP/2017/2021, WP/2018/2021, WP/2024/2021, WP/2033/2021, WP/2052/2021,
WP/2065/2021, WP/2070/2021, WP/2081/2021, WP/2098/2021, WP/2099/2021,
WP/2100/2021, WP/2103/2021, WP/2105/2021, WP/2111/2021, WP/2112/2021,
WP/2153/2021, WP/2198/2021, WP/2205/2021, WP/2208/2021, WP/2245/2021,
WP/2251/2021, WP/2257/2021, WP/2309/2021, WP/2317/2021, WP/2328/2021,
WP/2332/2021, WP/2380/2021, WP/2400/2021, WP/2402/2021, WP/2408/2021,
WP/2416/2021, WP/2435/2021, WP/2438/2021, WP/2484/2021, WP/2485/2021,
WP/2489/2021, WP/2493/2021, WP/2497/2021, WP/2499/2021, WP/2501/2021,
WP/2507/2021, WP/2509/2021, WP/2510/2021, WP/2511/2021, WP/2516/2021,
WP/2517/2021, WP/2520/2021, WP/2521/2021, WP/2527/2021, WP/2528/2021,
WP/2530/2021, WP/2534/2021, WP/2536/2021, WP/2540/2021, WP/2541/2021,
WP/2543/2021, WP/2548/2021, WP/2553/2021, WP/2557/2021, WP/2560/2021,
WP/2570/2021, WP/2572/2021, WP/2573/2021, WP/2575/2021, WP/2576/2021,
WP/2583/2021, WP/2587/2021, WP/2592/2021, WP/2601/2021, WP/2604/2021,
WP/2606/2021, WP/2608/2021, WP/2609/2021, WP/2612/2021, WP/2614/2021,
WP/2629/2021, WP/2631/2021, WP/2632/2021, WPL/9102/2021 WP/2674/2021,
a/w. IA/2650/21
WP/2677/2021, WP/2687/2021, WP/2704/2021, WP/2708/2021, WP/2720/2021,
WP/2722/2021, WP/2725/2021, WP/2734/2021, WP/2754/2021, WP/2855/2021,
WP/2875/2021, WP/2898/2021, WP/2902/2021, WP/2905/2021, WP/2906/2021,
WP/2945/2021, WP/2951/2021, WP/3061/2021, WP/3068/2021, WP/3070/2021,
WP/3088/2021, WP/3095/2021, WP/3189/2021, WP/3226/2021, WP/3232/2021,
WP/3237/2021, WP/3242/2021, WP/3244/2021, WP/3257/2021, WP/3262/2021,
WP/3286/2021, WP/3292/2021, WP/3294/2021, WP/3306/2021, WP/3314/2021,
WP/3325/2021, WP/3327/2021, WP/3329/2021, WP/3336/2021, WP/3350/2021,
WP/3352/2021, WP/3358/2021, WP/3371/2021, WP/3423/2021, WP/3429/2021,
WP/3444/2021, WP/3448/2021, WP/3459/2021, WP/3468/2021, WP/3469/2021,
WP/3470/2021, WP/3473/2021, WP/3494/2021, WP/3501/2021, WP/3503/2021,
2/7
::: Uploaded on - 11/02/2022 ::: Downloaded on - 12/02/2022 04:23:17 :::
1055_WP1334_21&group.doc
WP/3511/2021, WP/3532/2021, WP/3537/2021, WP/3538/2021, WP/3539/2021,
WP/3558/2021, WP/3600/2021, WP/3610/2021, WP/3643/2021, WP/3654/2021,
WP/3655/2021, WP/3703/2021, WP/3711/2021, WP/3719/2021, WP/3759/2021,
WP/3767/2021, WP/3772/2021, WP/3776/2021, WP/3790/2021, WP/3800/2021,
WP/3803/2021, WP/3805/2021, WP/3808/2021, WP/3822/2021, WP/3831/2021,
WP/3832/2021, WP/3835/2021, WP/3839/2021, WP/3840/2021, WP/3870/2021,
WP/3879/2021, WP/3881/2021, WP/3883/2021, WP/3885/2021, WP/3891/2021,
WP/3893/2021, WP/3895/2021, WP/3915/2021, WP/3949/2021, WP/3975/2021,
WP/3954/2021, WP/3417/2021, WP/3363/2021, WP/3359/2021, WP/3478/2021,
WP/336/2022, WP/3441/2021, WP/3055/2021, WP/3037/2021, WP/3040/2021,
WP/3038/2021, WP/3029/2021, WP/3034/2021, WP/3036/2021, WP/3033/2021,
WP/3357/2021, WP/3328/2021, WP/3348/2021, WP/3724/2021, WP/278/2022,
WP/214/2022, WP/277/2022, WP/272/2022, WP/268/2022, WP/3382/2021,
WP/3557/2021, WP/3425/2021, WP/3461/2021, WP/3465/2021, WP/3457/2021,
WP/3454/2021, WP/3458/2021, WP/3103/2021, WP/3144/2021, WP/3631/2021,
WP/3431/2021, WP/3813/2021, WP/3551/2021, WP/3745/2021, WP/3046/2021,
WP/3035/2021, WP/3621/2021, WP/3090/2021, WP/3651/2021, WP/3028/2021,
WP/3637/2021, WP/3091/2021, WP/3030/2021, WP/3726/2021, WP/3158/2021,
WP/3123/2021, WP/3195/2021, WP/3362/2021, WP/3344/2021, WP/3405/2021,
WP/3379/2021, WP/3392/2021, WP/3702/2021, WP/3386/2021, WP/3440/2021,
WPL/15815/21, WP/3450/2021, WPL/15837/21, WPL/15856/21, WP/3646/2021,
WP/3639/2021, WP/3628/2021, WP/587/2022, WP/3827/2021, WP/3871/2021,
WP/3435/2021, WP/3171/2021, WP/3442/2021, WP/3505/2021, WP/3451/2021,
WP/3340/2021, WP/3345/2021, WP/3346/2021, WP/3048/2021, WP/3194/2021,
WP/3873/2021, WP/3052/2021, WP/3434/2021, WP/3290/2021, WP/3438/2021,
WP/3031/2021, WP/3349/2021, WP/3333/2021, WP/3421/2021, WP/182/2022,
WP/3032/2021, WP/3039/2021, WP/3296/2021, WP/232/2022, WP/3096/2021,
WP/3045/2021, WP/3351/2021, WP/3297/2021, WP/181/2022, WP/186/2022,
WP/183/2022, WP/3137/2021, WP/3107/2021, WP/3129/2021, WP/3121/2021,
WP/3223/2021, WPL/16152/21, WP/3225/2021, WPL/16186/21, WP/3228/2021,
WP/3701/2021, WP/3125/2021, WP/3149/2021, WP/3720/2021, WP/3361/2021,
WP/3100/2021, WP/3471/2021, WP/3716/2021, WP/3156/2021, WP/3606/2021,
WP/3394/2021, WP/3396/2021, WP/3407/2021, WP/3411/2021, WP/3415/2021,
WP/3406/2021, WP/3372/2021, WP/3373/2021, WP/3642/2021, WP/3495/2021,
WP/3682/2021, WP/3416/2021, WP/3369/2021, WP/3701/2021, WP/3389/2021,
WP/3697/2021, WP/3388/2021, WP/3385/2021, WP/3403/2021, WP/3399/2021,
WP/3521/2021, WP/3393/2021, WP/3381/2021, WP/3404/2021, WP/3402/2021,
WP/3248/2021, WPL/16562/21, WP/3578/2021, WP/3175/2021, WP/3179/2021,
WP/3274/2021, WP/3168/2021, WP/3188/2021, WP/3128/2021, WP/3122/2021,
3/7
::: Uploaded on - 11/02/2022 ::: Downloaded on - 12/02/2022 04:23:17 :::
1055_WP1334_21&group.doc
WP/3933/2021, WP/3173/2021, WP/3234/2021, WP/3217/2021, WP/3211/2021,
WP/3240/2021, WP/3764/2021, WP/3216/2021, WPL/16812/21, WP/3420/2021,
WP/3261/2021, WP/3355/2021, WP/3251/2021, WP/3258/2021, WP/3632/2021,
WP/3559/2021, WP/3250/2021, WP/3252/2021, WP/3264/2021, WP/3253/2021,
WP/3343/2021, WP/148/2022, WP/3347/2021, WP/3366/2021, WP/3337/2021,
WP/3334/2021, WP/3190/2021, WP/3356/2021, WP/3819/2021, WP/3384/2021,
WP/3364/2021, WP/3689/2021, WP/3690/2021, WP/3718/2021, WP/3445/2021,
WP/3455/2021, WP/3391/2021, WP/3409/2021, WP/3390/2021, WP/614/2022,
WP/3408/2021, WP/3203/2021, WP/3630/2021, WP/3807/2021, WP/3205/2021,
WP/3212/2021, WP/3204/2021, WP/3231/2021, WP/3233/2021, WP/3177/2021,
WP/3176/2021, WP/3184/2021, WP/3187/2021, WP/3178/2021, WP/3170/2021,
WP/3180/2021, WPL/17719/21 WP/3446/2021, WP/3165/2021, WP/3098/2021,
WP/3210/2021, WP/3122/2021, WP/3112/2021, WP/3113/2021, WP/3118/2021,
WP/3150/2021, WP/3101/2021, WP/3159/2021, WP/3102/2021, WP/3104/2021,
WP/3139/2021, WP/3116/2021, WP/3126/2021, WP/3108/2021, WP/3145/2021,
WP/3422/2021, WP/3255/2021, WP/3424/2021, WP/3023/2021, WP/3267/2021,
WP/3432/2021, WP/3787/2021, WP/3413/2021, WP/3022/2021, WP/3249/2021,
WP/3430/2021, WP/3245/2021, WP/3449/2021, WP/3259/2021, WP/3427/2021,
WPL/18098/21, WPL/18161/21, WPL/18169/21, WP/3525/2021, WP/3552/2021,
WP/3387/2021, WPL/18183/21, WP/3370/2021, WP/3368/2021, WP/3375/2021,
WP/3717/2021, WP/3383/2021, WP/3380/2021, WP/3550/2021, WPL/18209/21,
WPL/18211/21, WPL/18212/21, WP/3400/2021, WP/3378/2021, WP/3414/2021,
WP/3401/2021, WP/3412/2021, WP/3398/2021, WP/3641/2021, WP/3395/2021,
WP/3447/2021, WP/3439/2021, WP/3309/2021, WP/3304/2021, WP/3301/2021,
WP/3310/2021, WP/3186/2021, WP/3185/2021, WP/3157/2021, WP/3119/2021,
WP/3143/2021, WP/3124/2021, WP/3263/2021, WP/3397/2021, WP/3265/2021,
WP/1765/2021, WPL/18885/21, WP/3530/2021, WP/3912/2021, WP/3629/2021,
WPL/19031/21, WPL/19069/21, WPL/19079/21, WPL/19084/21, WPL/19086/21,
WP/3191/2021, WP/3111/2021, WP/3114/2021, WP/3109/2021, WP/3110/2021,
WP/3130/2021, WP/3120/2021, WP/3148/2021, WP/3141/2021, WP/3115/2021,
WP/3151/2021, WP/3106/2021, WP/3146/2021, WP/3138/2021, WP/3099/2021,
WP/3097/2021, WP/3136/2021, WP/3133/2021, WP/3160/2021, WP/3152/2021,
WP/3105/2021, WP/3117/2021, WP/3147/2021, WP/3214/2021, WP/3678/2021,
WP/3726/2021, WP/3667/2021, WP/2949/2021, WP/2953/2021, WP/3086/2021,
WP/3025/2021, WPL/20078/21, WP/124/2022, WP/3507/2021, WPL/20895/21,
WP/3512/2021, WP/3668/2021, WP/3591/2021, WP/3700/2021, WP/3634/2021,
WPL/21166/21, WP/3601/2021, WP/3573/2021, WP/3597/2021, WPL/21377/21,
WPL/21378/21, WPL/21380/21, WPL/21382/21, WPL/21410/21, WPL/21741/21,
WP/3669/2021, WP/3604/2021, WP/3582/2021, WPL/27804/21, WPL/27815/21,
4/7
::: Uploaded on - 11/02/2022 ::: Downloaded on - 12/02/2022 04:23:17 :::
1055_WP1334_21&group.doc
WPL/27871/21, WPL/27948/21, WP/246/2022, WP/617/2022, WPL/28806/21,
WPL/28838/21, WPL/28905/21, WPL/28908/21, WPL/28914/21, WPL/28917/21,
WPL/29017/21, WPL/29105/21, WPL/29106/21, WP/288/2022, WP/522/2022,
WP/529/2022, WP/467/2022, WP/469/2022, WP/359/2022, WP/15/2022,
WP/40/2022, WP/41/2022, WP/47/2022, WP/52/2022, WP/57/2022,
WP/58/2022, WP/60/2022, WPL/68/2022, WPL/69/2022, WP/72/2022,
WP/80/2022, WP/89/2022 with WP/106/2022 WP/111/2022, WP/125/2022,
IPAL/29847/21
WP/130/2022, WP/326/2022, WP/352/2022, WP/441/2022, WP/447/2022,
WP/675/2022, WP/665/2022, WP/682/2022, WP/486/2022, WP/487/2022,
WP/686/2022, WP/535/2022, WP/551/2022, WP/553/2022, WP/576/2022,
WP/600/2022, WP/601/2022, WP/602/2022, WP/603/2022, WP/604/2022,
WP/605/2022, WP/610/2022, WP/697/2022, WP/631/2022, WP/633/2022,
WP/636/2022, WP/637/2022, WP/640/2022, WP/649/2022, WP/652/2022,
WP/655/2022, WP/855/2022, WP/801/2022, WP/720/2022, WP/865/2022,
WP/721/2022, WP/753/2022, WPL/790/2022, WPL/934/2022, WPL/984/2022,
WPL/1063/22, WPL/1124/22, WPL/1134/22, WPL/1148/22, WPL/1592/2022,
WPL/1631/22, WPL/1640/22, WPL/1645/22, WP/812/2022, WP/810/2022,
WPL/2387/22, WP/870/2022, WPL/2586/22 WP/81/2022 WP/68/2022
ALONG WITH
(Matters on Production Board)
WP/2531/2021, WP/262/2022, WP/569/2022, WP/745/2022, WPL/2621/22,
WP/2650/2021, WP/280/2022, WP/622/2022, WP/755/2022, WPL/2623/22,
WP/6/2022, WP/289/2022, WP/638/2022, WP/758/2022, WPL/2671/22,
WP/7/2022, WP/292/2022, WP/643/2022, WP/761/2022, WPL/2811/22,
WP/18/2022, WP/302/2022, WP/648/2022, WP/763/2022, WPL/3221/22,
WP/22/2022, WP/309/2022, WP/650/2022, WP/769/2022, WPL/3234/22,
WP/24/2022, WP/312/2022, WP/651/2022, WP/781/2022, WPL/3235/22,
WP/42/2022, WP/315/2022, WP/653/2022, WP/795/2022, WPL/3365/22,
WP/50/2022, WP/398/2022, WP/659/2022, WP/826/2022, WPL/3410/22,
WP/59/2022, WP/405/2022, WP/660/2022, WP/889/2022, WPL/3411/22,
WP/126/2022, WP/417/2022, WP/662/2022, WPL/2058/22, WPL/3416/22,
WP/127/2022, WP/421/2022, WP/664/2022, WPL/2386/22, WPL/3418/22,
WP/128/2022, WP/432/2022, WPL/692/2022, WPL/2410/22, WPL/3424/22,
WP/136/2022, WP/450/2022, WP/707/2022, WPL/2439/22, WPL/3428/22,
WP/137/2022, WP/458/2022, WP/709/2022, WPL/2459/22, WPL/3486/22,
WP/197/2022, WP/527/2022, WP/713/2022, WPL/2477/22, WPL/3548/22,
WP/217/2022, WP/538/2022, WP/716/2022, WPL/2519/22, WPL/3550/22,
WP/256/2022, WP/541/2022, WP/739/2022, WPL/2597/22, WPL/3552/22,
5/7
::: Uploaded on - 11/02/2022 ::: Downloaded on - 12/02/2022 04:23:17 :::
1055_WP1334_21&group.doc
WPL/3591/22, WPL/3838/22, WPL/3178/22, WPL/3185/22, WPL/3188/22,
WPL/3189/22, WPL/3194/22, WPL/3198/22, WPL/3202/22, WPL/3203/22,
WPL/3210/22, WPL/3295/22.
Mr. J. D. Mistri, Senior Advocate a/w. Mr. Madhur Agrawal, Mr. Raj Darak, Mr. P. C.
Tripathi; Mr. Percy Pardiwalla, Senior Advocate a/w. Mr. Sukhsagar Sayal, Mr.Ajay
Singh, Mr. Jeet Kamdar, i/b. Mr. Sameer Dalal; Mr. Pradeep S. Jetly, Senior Advocate
a/w. Mr. Sameer Dalal, Ms. Monica Walve; Mr. Firoze B. Andhyarujina, Senior
Advocate a/w. Mr. K. K. Tiwari i/b. Mr. Sameer Dalal; Mr. B. M. Chetterji, Senior
Advocate a/w. Mr. Shreyash Shah; Mr.Tushar Hemani, Senior Advocate a/w Mr. Harsh
R. Kothari a/w Ms. Priyanka Bora; Mr. Sukhsagar Syal a/w. Mr. Niraj Sheth, Mr.Harsh
Kothari, Mr. Madhur Agarwal, Gunjan Kakkad, i/b. Mint Confreres; Mr. Sankalp
Sharma i/b. White Knight Chamber; Mr. Rahul Hakani a/w. Mr. D.N.Shastri, Mr.Rajan
Pillai, i/b. Lex India Juris; Ms. Niyati Hakani; Mr. Satish Mody, Ms. Aasifa Khan;
Mr.Madhur Agrawal a/w. Mrs. Priyanka Bora a/w. Mr. Harsh R. Kothari i/b. Alathea
Law LLP; Mr. Rahul Hakani a/w Mr. Shashi Bekal; Mr. Rana S. Singh, Nikhil Goyal,
Kamalkant Thakur i/b. Mr. Kartik Rajashekhar; Mr. Rohan Deshpande, i/b.
Ms.Farzeen Khambatta; Mr. Jamshed Ansari; Mr. Sameer Dalal a/w Ms. Pratibha
Rupnawar; Ms. Pradnya G. Vairale; Mr. Diyanshu Agrawal, Omprakash Parihar, Arpan
M. Rajput; Mr. Rajendra B. Singhavi a/w Mr. Dhrumil C. Shah a/w Mr. Roshan Gaud
a/w Ms. Devagni Vatsaraj i/b. Lex Services; Mr. Vishnu Hadade a/w Mr. Deepak
Tralshwala; Mr. Dhrumil Shah i/b. Mr. D.S.Legal; Mr. Devashish Trivedi, a/w
Mr.Sumit Raghani i/by Argud Partners; Mr. Shanay Shah a/w Ms. Alefiyah S. a/w
Ms.Shreya Mohapatra i/b. Keystone Partners; Mr. Faran Khan a/w Mr. Suraj Iyer a/w
Ms. Gauri Joshi i/b. Ganesh & Co.; Mr. Suddhasattwa Roy a/w Mr. Yash Ghelani i/b.
VIS Legis Law Practice; Ms. Fereshte Sethna a/w Mr. Mrunal Parekh & Mr. Hasmukh
Raveria i/b. DMD Advocates; Dr. Avinash Poddar a/w Ms. Deepali Kamble;
Mrs.Shobha H. Jagtiani, a/w Mr. Gautam Thacker a/w Ms. Anjali Jhawar i/by D.M.
Harish & Co.; Mr. Ranit Basu a/w Mr. Parul Pandya; Mr. Nishant Thakkar, Mr. Hiten
Chande, a/w Mr. Jasmin Amalsadvala i/by Humiere Law Partners; Mr. Tushar
Hemani, Sr. Advocate a/w Ms. Deepali Kamble; Ms. Samiksha Kanani; Dr. Avinash
Poddar a/w Ms. Deepali Kamble; Mr. Shrihari Iyer a/w Mr. Devendra Jain, Radha
Halbe; Mr.Prakash Shah a/w Mr. Jas Sanghvi, Mr. Dharan Gandhi i/by PDS Legal;
Mr.Atul K. Jasani; Mr. Sashi Tulsiyan a/w Mr. P.C.Tripathi; Mr. Mihir Naniwadekar,
Mr.Ruturaj Gurjar; Mr. Gopal Mundhra a/w. Mr. Parth Parikh i/b. Economic Law
Practice for Assessees.
Mr. Anil C. Singh, Additional Solicitor General a/w. Ms. S. V. Bharucha, Mr. Suresh
Kumar, Mr. Sham Walve, Mr. Akhileshwar Sharma, Mr. Ashok Kotangle, Senior
Standing Counsel and Mr. Aditya Thakkar, Mr. Ankit Lohia, Ms. Smita Thakur,
Mr. Dinesh Kukreja, Mr. Varun Nathani, Mr. A. K. Saxena, Mr. P. A. Narayanan, Mr.D.
P. Singh, Mr. Venkatesh Anchan, Mr. Sandeep Gupta and Ms. Swapna Gokhale, Jr. St.
Counsel for UOI / Revenue in all the Petitions.
CORAM : K. R. SHRIRAM &
N. J. JAMADAR, JJ.
DATE : FEBRUARY 10, 2022 6/7 ::: Uploaded on - 11/02/2022 ::: Downloaded on - 12/02/2022 04:23:17 ::: 1055_WP1334_21&group.doc P.C. :-
At the request of ASG, stand over to 24th February, 2022.
2. Where ad-interim relief has been granted, the order is continued until the next date and where it is not granted / new matters, the Revenue will not take any further steps on the notice issued and impugned in the petition until the next date.
3. Writ Petition Nos.81 of 2022, 68 of 2022 and Writ Petition (L) Nos.3178 of 2022, 3185 of 2022, 3188 of 2022, 3189 of 2022, 3194 of 2022, 3198 of 2022, 3202 of 2022, 3203 of 2022, 3210 of 2022 and 3295 of 2022 be detagged as wrongly tagged.
(N. J. JAMADAR, J.) (K. R. SHRIRAM, J.) Minal Parab 7/7 ::: Uploaded on - 11/02/2022 ::: Downloaded on - 12/02/2022 04:23:17 :::