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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(c) in The West Bengal Transport Undertakings (Prevention of Ticketless Travel) Act, 1975

(c)"Transport Undertaking" includes,-
(i)any of the State Transport Undertakings, and
(ii)the Undertaking of the Calcutta Tramways Company Limited ;