Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 30 in Punjab School Education Board (Employees Service) Regulation, 1988 30. Oath of allegiance. - Every employee of the Board shall, unless he has already done so, be required to take oath of allegiance to India and to the Constitution of India.
