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M/S Dsc Limited vs Municipal Corporation Of Delhi on 7 December, 2022

Bench: Surya Kant, J.K. Maheshwari

     ITEM NO.23                               COURT NO.11                    SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                          Petition for Special Leave to Appeal (C)         No.21437/2022

     (Arising out of impugned final judgment and order dated 29­07­2022
     in ARBP No. 234/2018 passed by the High Court of Delhi at New
     Delhi)

     M/S DSC LIMITED                                                         Petitioner(s)

                                                     VERSUS
     MUNICIPAL CORPORATION OF DELHI                                          Respondent(s)

     (IA No.182315/2022­EXEMPTION                   FROM    FILING   C/C     OF   THE   IMPUGNED
     JUDGMENT)

     Date : 07­12­2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)
                                         Mr. Ashish Dholakia, Sr. Adv.
                                         Mr. Gautam Bajaj, Adv.
                                         Mr. Manish Sharma , AOR
                                         Mr. Shailesh Chauhan, Adv.
                                         Mr. Saurabh Chaturvedi, Adv.
                                         Mr. Arpit Kumar, Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel Senior appearing for the petitioner and gone through the record.

Application seeking exemption from filing certified copy of the impugned Order is allowed.

Issue notice.

Dasti service, in addition, is permitted.

Tag with Special Leave Petition(Civil) No.16913/2017.

       (VISHAL ANAND)                                                    (PREETHI T.C.)
     ASTT. REGISTRAR­cum­PS                                            COURT MASTER (NSH)