Section 86(2)(ii) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

(ii)that such vessel is manned by adequate and experienced crew, as per the relevant law for the time being in force;

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