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State of Tamilnadu - Section

Section 10 in Standing Committees of The District Panchayat (Election of Members) Rules, 1998

10. Ballot paper.

- Every member wishing to vote shall be supplied with a ballot paper of uniform size and same colour in the Form II appended to these rules on which the names of all the candidates shall be legibly written or typewritten or cyclostyled in Tamil and signed by the President before being handed over to the members.