Allahabad High Court
Indian Institute Of Pulses Research vs State Of U.P. & Others on 9 August, 2010
Bench: Yatindra Singh, Rajes Kumar
Court No. - 37 Case :- WRIT TAX No. - 468 of 2007 Petitioner :- Indian Institute Of Pulses Research Respondent :- State Of U.P. & Others Petitioner Counsel :- D.K. Singh,G.K. Singh,V.K. Singh Respondent Counsel :- C.S.C.,Chandan Sharma Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J.
On the request of learned counsel for the petitioner, list after two weeks. In the meantime rejoinder affidavit to the amendment application may be filed. Order Date :- 9.8.2010 R./