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State of Chattisgarh - Section

Section 7 in Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana Aur Viniyaman) Adhiniyam, 2001

7. General Fund.

- Every University, shall establish a fund which shall be called the General Fund to which shall be credited the following namely:-
(a)fees and other charges received by the University;
(b)any contributions made by the Sponsoring Body;
(c)any income received from consultancy and other work undertaken by the University in pursuance of its objectives;
(d)trusts, bequests, donations, endowment and any other grants;
(e)all other sums received by the University.