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State of Punjab - Section

Section 10 in Punjab Boiler Operation Engineers' Rules, 2001

10. Term of office of the members of Board of Examiners.

(1)The term of office of the members other than the ex officio member of the Board of Examiners shall be three years.
(2)If a member leaves the State of Punjab permanently or absents himself from three consecutive meetings of the Board of Examiners, he shall be deemed to have vacated his seat and another person shall be appointed in his place for the unexpired portion of his term.