Madhya Pradesh High Court
Sonu Sharma vs The State Of Madhya Pradesh on 6 June, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2190 of 2022 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 06-06-2022 Mr. Vinod Sharma - Advocate for the appellant.
Mr. B.S. Gour - Advocate for the State. List along with Cr.A.No.1726 of 2022.
(G.S. AHLUWALIA) V. JUDGE bj/-
BARKHA SHARMA 2022.06.0 6 17:51:19 +05'30'