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[Cites 0, Cited by 3650] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(e) in Gujarat Prohibition Act, 1949

(e)[possesses, transports, sells or buys] [Substituted 'sells or by' by Gujarat Act No. 9 of 2017, dated 16.3.2017.] any intoxicant [(other than opium)] [These brackets and words were inserted, by Bombay 22 of 1960, Section 49(a).] or hemp, or