Madhya Pradesh High Court
Ku. Sonam Be vs Anoop Kumar on 11 May, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MA No. 2192 of 2016
(KU. SONAM BE AND OTHERS Vs ANOOP KUMAR AND OTHERS)
Dated : 11-05-2023
Shri Pawan Choudhary - Advocate for the appellant.
Shri Jai Govind Tiwari - Advocate for respondent No.1.
Ms. Rakshanda Khanam - Advocate for the respondent No.2.
As prayed by the parties, list in the week commencing 10.07.2023 for final hearing at motion hearing stage.
(AMAR NATH (KESHARWANI)) JUDGE anand Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 5/12/2023 4:41:15 PM