Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(j) in Jharkhand Micro, Small and Medium Enterprises Development Rules, 2017 (j)Those words and expressions, used are not defined, but defined in the Act, they will have the same meaning as it is defined for them in the Act.
