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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Industrial Development Bank Of India General Regulations, 1994

(2)Any three directors may require the Chairman or in his absence, the Managing Director or in the absence of both, the whole-time director to convene a meeting of the Board at any time and he shall forthwith convene a meeting accordingly.