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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(xviii) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(xviii)the registration and licensing of vehicles, other than motor vehicles or bullock carts, and, the condtions on which such licences are to be granted and the regulation of traffic of such vehicles;