Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(9)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(9)(h) in The Disaster Management Act, 2005

(h)undertake, organise and facilitate study courses, conferences, lectures, seminars within and outside the country to promote the aforesaid objects;