Section 95(95)(iii) in The Railway Protection Force Rules, 1987

[Cites 0, Cited by 0] [Section 95(95)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(95)(iii) in The Railway Protection Force Rules, 1987

(iii)Seniority of offices appointed to any post in an officiating capacity shallbe determined in accordance with the order of selection for appointmentto that post;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 95(95)(iii) in The Railway Protection Force Rules, 1987