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[Cites 0, Cited by 0] [Section 30A(10)] [Section 30A] [Entire Act]

State of Odisha - Subsection

Section 30A(10)(d) in The Orissa Co-operative Societies Rules, 1965

(d)The ballot paper shall contain the names of the candidates in regional language or English language, alongwith the symbol of the candidate, the seal of the Society concerned and the signature of the Election Officer or the person presiding over the meeting and any other special mark by the Election Officer.