Bombay High Court
Anil Gulabdas Shah vs State Of Maharashtra And 3 Ors on 27 September, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) NO. 390 OF 2018
In
WRIT PETITION 1244 OF 2014
Anil Gulabdas Shah ....Petitioner
V/S
State Of Maharashtra And 3 Ors. ....Respondent
CORAM : S.C. DHARMADHIKARI &
G.S. PATEL, JJ
DATE : 27th September, 2019
P.C. :
Due to paucity of time the matter is adjourned to 17/10/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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