Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 703] [Entire Act] Bengal Presidency - Subsection Section 703(j) in Police Regulations, Bengal , 1943 (j)He shall, on reaching his destination, render a detailed account of the funds entrusted to him to the Superintendent of the receiving jail.
